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Satish Kumar vs State Of Haryana And Another
2023 Latest Caselaw 12713 P&H

Citation : 2023 Latest Caselaw 12713 P&H
Judgement Date : 10 August, 2023

Punjab-Haryana High Court
Satish Kumar vs State Of Haryana And Another on 10 August, 2023
2023:PHHC:105001

131 RA-CW-279-2023 in
CWP-7760-2023

SATISH KUMAR
v/S
STATE OF HARYANA AND ANOTHER

Present: Mr. Dharam Pal Chhachhia, Advocate

for the applicant-petitioner.
3 2 2 3

No ground is made out to entertain the review application.

Dismissed.

(TRIBHUVAN DAHTYA)
JUDGE
10.08.2023

Maninder

MANINDER

2023.08.12 13:50

I attest to the accuracy and authenticity of this order/judgment.

 
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