Citation : 2023 Latest Caselaw 12597 P&H
Judgement Date : 9 August, 2023
2023: PHHC: 102736 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CRM-M-38822-2023 Date of decision: 09.08.2023 Gurmail Kaur @ Melo ...Petitioner Versus StateofPunjabo Respondent
CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL
Present:- | Mr. Mandeep Kumar Dhot, Advocate, for the petitioner.
Mr. C.L.Pawar, Addl. A. G. Punjab.
HARNARESH SINGH GILL, J. (QRAL)
After arguing for some time, learned counsel for the petitioner wants to withdraw the present petition.
Dismissed as withdrawn.
09.08.2023 (HARNARESH SINGH GILL) parveen kumar JUDGE
Whether reasoned/speaking? Yes/No Whether reportable? Yes/No
PARVEEN KUMAR
2023.08.09 19:21
| attest to the accuracy and authenticity of this order/judgment
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