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Sushil Tyagi vs State Of Haryana
2023 Latest Caselaw 12435 P&H

Citation : 2023 Latest Caselaw 12435 P&H
Judgement Date : 8 August, 2023

Punjab-Haryana High Court

Sushil Tyagi vs State Of Haryana on 8 August, 2023

PARVEEN KUMAR
2023.08.08 19:49

2023: PHHC:102443
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

CRM-M-33621-2022 (O & M)
Date of decision: 08.08.2023

Sushil Tyagi ...Petitioner
Versus

State of Haryana ...Respondent

CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL

Present:- | Mr. Yashveer Kharb, Advocate, for the petitioner.

Mr. Rupinder Singh Jhand, Addl. A. G. Haryana.

RRER

HARNARESH SINGH GILL, J. (QRAL)

After arguing for some time, learned counsel for the petitioner wants to withdraw the present petition, at this stage.

Dismissed as withdrawn, at this stage.

08.08.2023 (HARNARESH SINGH GILL) parveen kumar JUDGE Whether reasoned/speaking? Yes/No

Whether reportable? Yes/No

| attest to the accuracy and authenticity of this order/judgment

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Sushil Tyagi vs State Of Haryana
2023 Latest Caselaw 12435 P&H

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Sushil Tyagi vs State Of Haryana2023 Latest Caselaw 12435 P&H

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Sushil Tyagi vs State Of Haryana
2023 Latest Caselaw 12435 P&H