Nazam Singh vs State Of Punjab
2023 Latest Caselaw 12372 P&H

                        CRM-M-33064-2022 (O&M) & a connected matter        2023:PHHC:109623

                        208
                                   IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                AT CHANDIGARH


                                                                CRM-M-33919-2022 (O&M)
                                                                Date of decision: 08.08.2023


                        Nazam Singh                                              ....Petitioner


                                                              Versus

                        State of Punjab                                          ....Respondent


                        CORAM: HON'BLE MR. JUSTICE PANKAJ JAIN

                        Present:-       Mr. Ankur Malik, Advocate and
                                        Mr. Zenim Dogra, Advocate
                                        for the petitioner.

                                        Mr. Amit Shukla, A.A.G., Punjab.

                                        Mr. Lalit Singh, Advocate
                                        for the complainant.
                                                           *****

                        PANKAJ JAIN, J. (ORAL)

For detailed order, see order passed in CRM-M No.33064 of

2022 (O&M), titled as Rjinder Singh @ Rajinder Singh vs. State of Punjab,

of even date.

( PANKAJ JAIN ) JUDGE August 08, 2023 ashish Whether speaking/reasoned: Yes/No

Whether reportable: Yes/No

ASHISH

I attest to the accuracy and integrity of this judgment/order