Devinderpal Singh vs Rajinder Kumar
2023 Latest Caselaw 12246 P&H

Citation : 2023 Latest Caselaw 12246 P&H
Judgement Date : 7 August, 2023

Punjab-Haryana High Court

Devinderpal Singh vs Rajinder Kumar on 7 August, 2023

PARVEEN KUMAR
2023.08.08 13:05

2023:PHHC:101792
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

CRM-A-1743-2019 (O & M)
Date of decision: 07.08.2023

Devinderpal Singh ...Petitioner
Versus

Rajinder KumarSharma i ----"'--s--'"<--CSO Respondent

CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL

Present:- | None for the applicant.

HARNARESH SINGH GILL, J. (QRAL)

On 15.11.2019 and 17.10.2022, there was no representation on behalf of the applicant. On 17.10.2022, Registry was directed to inform learned counsel for the applicant about pendency of the present application.

On 17.05.2023, learned counsel for the applicant prayed for an adjournment.

Today, there is no representation on behalf of the applicant.

Dismissed for non-prosecution.

07.08.2023 (HARNARESH SINGH GILL) parveen kumar JUDGE

Whether reasoned/speaking? Yes/No Whether reportable? Yes/No

| attest to the accuracy and authenticity of this order/judgment