Devkaran vs State Of Haryana And Others
2023 Latest Caselaw 12208 P&H

                                                      Neutral Citation No:=2023:PHHC:101088-DB




           IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                                         2023:PHHC: 101088-DB

                                                         CWP Nos. 13707 of 2023
                                                         Reserved on: 24.07.2023
                                                      Date of Decision: 07.08.2023

Devkaran                                                               .....Petitioner(s)


                                          Versus


State of Haryana and others                                          ....Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MS. JUSTICE HARPREET KAUR JEEWAN

Present:     Mr. S.S. Mor, Advocate,
             for the petitioner.

             Mr. Deepak Sabherwal, Advocate,
             for the respondent-HSVP.

G.S.SANDHAWALIA, J.

1. For orders, see judgment of even date passed in CWP-13656-

2023, Mahavir Singh vs. Haryana Shehari Vikas Pradhikaran and others.

                                                     (G.S. SANDHAWALIA)
                                                              JUDGE


07.08.2023                                         (HARPREET KAUR JEEWAN)
shivani                                                      JUDGE

Whether reasoned/speaking                          Yes
Whether reportable                                 No

Neutral Citation No:=2023:PHHC:101088-DB

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