Pardeep Kumar vs State Of Haryana And Ors
2023 Latest Caselaw 12168 P&H

                                                                                   2023:PHHC:105043


                                   IN THE PUNJAB AND HARYANA HIGH COURT AT
                                                    CHANDIGARH
                        08                                   Date of Decision: 07.08.2023
                                                             CWP-25620-2018 (O&M).
                        PARDEEP KUMAR
                                                                                     .. Petitioner
                                                       VERSUS

                        STATE OF HARYANA AND OTHERS
                                                                                  ... Respondents

                        CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

                        PRESENT            Mr. Vijay Pal, Advocate,
                                           Mr. Ashish Kumar, Advocate
                                           for the petitioner.

                                           Mr. Pankaj Mulwani, DAG, Haryana.

                                           Mr. B.R. Mahajan, Sr. Advocate, with
                                           Mr. Anil Chawla, Advocate
                                           Ms. Nikita, Advocate,
                                           Mr. R.S. Longia, Advocate,
                                           Mr. Gaurav Jindal, Advocate,
                                           Mr. Vivek Chauhan, Advocate,
                                           Ms. Chavi Sharma, Advocate,
                                           Mr. Hitesh Pandit, Advocate,
                                           Ms. Suman Rani, Advocate,
                                           for the respondents HPCGCL.

                        VINOD S. BHARDWAJ, J.

For orders see, CWP-5001-2017 titled as "SATENDER

V/S STATE OF HARYANA AND OTHERS ," of even date.

August 07, 2023. (VINOD S. BHARDWAJ) M.Sikka JUDGE

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

MAMTA 2023.09.13 17:35 I attest to the accuracy and integrity of this order/judgment