Gobind Singh vs State Of Punjab
2023 Latest Caselaw 12022 P&H

Citation : 2023 Latest Caselaw 12022 P&H
Judgement Date : 4 August, 2023

Punjab-Haryana High Court

Gobind Singh vs State Of Punjab on 4 August, 2023

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208
                  IOIN-CRM-M-1520-2022 IN CRM-M-1520-2022
                   GOBIND SINGH versus STATE OF PUNJAB

Present:-    Ms. Guramrit Kaur, DAG Punjab.

                                          *****

In compliance to order dated 12.01.2023, report dated 17.07.2023 has been

received by learned Additional District and Sessions Judge, Sangrur along with copy of

judgment dated 12.07.2023.

Since trial already stands concluded, no further action is warranted.

IOIN stands disposed of.

(ARUN MONGA) JUDGE August 04, 2023 mahavir

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