Joginder Singh And Others vs State Of Punjab And Another
2023 Latest Caselaw 11995 P&H

PARVEEN KUMAR
2023.08.08 19:49

2023: PHHC:102222
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

CRM-M-18992-2023 (O & M)
Date of decision: 04.08.2023

Joginder Singh and others ...Petitioners
Versus

State of Punjab and another ...Respondents

CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL

Present:- Mr. B.S.Jaswal, Advocate, for the petitioners.

kee

HARNARESH SINGH GILL, J. (QRAL)

CRM-24018-2023

The present application has been filed seeking permission to withdraw the main petition with liberty to file a fresh one on the same cause of action.

Heard.

In view of the grounds mentioned in the application, the same is allowed. The applicants are permitted to withdraw the main petition with the aforesaid liberty.

CRM-M-18992-2023

In view of the order passed in CRM-24018-2023, the present petition is dismissed as withdrawn with liberty to the petitioners to file a

fresh one on the same cause of action.

04.08.2023 (HARNARESH SINGH GILL) parveen kumar JUDGE Whether reasoned/speaking? Yes/No

Whether reportable? Yes/No

| attest to the accuracy and authenticity of this order/judgment