M/S Sterling Technologies ... vs State Of Haryana And Others
2023 Latest Caselaw 11857 P&H

                                                       Neutral Citation No:=2023:PHHC:099726




                                                                  2023:PHHC:099726



295
        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH

                                             CWP No. 15741 of 2023 (O&M)
                                             Date of Decision: 03.08.2023

M/s. Sterling Technologies Pvt. Ltd. Faridabad
                                                                     .......... Petitioner
                                           Versus

State of Haryana and others
                                                                 .......... Respondents

CORAM:           HON'BLE MR. JUSTICE HARKESH MANUJA

Present:         Mr. Aditya Jain, Advocate
                 for the petitioner.

                 Mr. Shivendra Swaroop, Deputy Advocate General, Haryana


                                   ****
HARKESH MANUJA, J. (ORAL)

For orders, see judgment of even date passed in CWP No.

15678 of 2023, titled "M/s. Sterling Automobile Pvt. Ltd., Faridabad

Versus State of Haryana and others".

August 03, 2023                                     ( HARKESH MANUJA )
'dk kamra'                                               JUDGE

             Whether Speaking/reasoned                  Yes/No

             Whether Reportable                         Yes/No

Neutral Citation No:=2023:PHHC:099726

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