Kuldeep Singh Alias Bola Alias ... vs State Of Punjab
2023 Latest Caselaw 11850 P&H

                                                                                             2023:PHHC:099529
                                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                     AT CHANDIGARH


                          205                                        CRM-M-36714-2023
                                                                     Date of Decision: 03.08.2023

                          Kuldeep Singh @ Bola @ Bhola                              ......... Pe   oner
                                                                    Versus

                          State of Punjab                                           ......... Respondent

                          CORAM:        HON'BLE MR. JUSTICE ANOOP CHITKARA

                          Present:-     Mr. Parminder Singh Sekhon, Advocate for the pe       oner.

                                        Mr. Karunesh Kaushal, AAG, Punjab.

                                                       ****

                          ANOOP CHITKARA, J. (ORAL)

1. Counsel for the pe oner wants to withdraw the present pe on.

2. Given above, present pe on stands disposed of having been withdrawn. All

pending miscellaneous applica ons, if any, stand disposed of.

(ANOOP CHITKARA) JUDGE 03.08.2023 Jyo -II

Whether speaking/reasoned Yes/No Whether Reportable Yes/No

JYOTI 2023.08.04 08:33 I attest to the accuracy and integrity of this order/judgment.