Sahib Singh Alias Saba Dangar vs State Of Punjab
2023 Latest Caselaw 11805 P&H

Citation : 2023 Latest Caselaw 11805 P&H
Judgement Date : 3 August, 2023

Punjab-Haryana High Court

Sahib Singh Alias Saba Dangar vs State Of Punjab on 3 August, 2023

                                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                     AT CHANDIGARH

                          204                                        CRM-M-36708-2023
                                                                     Date of Decision: 03.08.2023

                          Sahib Singh @ Saba Dangar                                           ......... Pe   oner
                                                                     Versus

                          State of Punjab                                                    ......... Respondent

                          CORAM:        HON'BLE MR. JUSTICE ANOOP CHITKARA

                          Present:-     Mr. Kushagra Mahajan, Advocate for the pe     oner.

                                        Mr. Shiva Khurmi, AAG, Punjab.
                                                      ****

                          ANOOP CHITKARA, J. (ORAL)

Seeking bail in case FIR No. 57 dated 16.04.2019 registered under Sec ons

307/506/148/149 IPC and 25/27 of Arms Act (Sec on 302 IPC added later on) at Police

Sta on Chheharta, District Amritsar, the pe oner has come up before this Court under

Sec on 439 Cr.P.C.

2. State counsel submits that the trial has already been expedited by this Court

vide order dated 31.01.2023 in CRM-M-8451-2022 and me to conclude the trial was

extended vide order dated 15.05.2023 passed in CRM-22016-2023.

3. At this counsel for the pe oner prayed for disposal of the present pe on

in terms of order dated 26.07.2023 passed in CRM-M-23810-2023.

4. Given above, the present pe on is disposed of in terms of order dated

26.07.2023 passed in CRM-M-23810-2023 tled as Balbir Singh @ Bi u Versus State of

Punjab. All pending miscellaneous applica ons, if any, stand disposed of.




                                                                     (ANOOP CHITKARA)
                                                                         JUDGE
                          03.08.2023
                          Jyo -II

                                                  Whether speaking/reasoned         Yes/No
                                                     Whether Reportable             Yes/No

JYOTI
2023.08.07 14:59
I attest to the accuracy and
integrity of this order/judgment.