Babu Singh And Ors vs State Of Punjab And Another
2023 Latest Caselaw 11738 P&H

                                                                                   2023:PHHC:099236


                        274
                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                    AT CHANDIGARH

                                                                   CRM-M-35642-2021
                                                                   DECIDED ON: 02.08.2023

                        BABU SINGH AND ORS
                                                                             .....PETITIONERS
                                                         VERSUS

                        STATE OF PUNJAB AND ANOTHER

                                                                             .....RESPONDENTS

                        CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI


                        Present: Mr. Gajender Singh, Advocate
                                 for the petitioners.

                                      Mr. JS Arora, DAG, Punjab.

                                      Mr. Amarpreet Singh, Advocate
                                      for respondent No.2.

                                 ****

JASGURPREET SINGH PURI, J (ORAL)

After arguing for some time, learned counsel for the petitioner

wants to withdraw the present petition with liberty to file a fresh with better

particulars.

Dismissed as withdrawn with the liberty aforesaid.

(JASGURPREET SINGH PURI) JUDGE 02.08.2023 neelam/kusum

Whether speaking/reasoned Yes/No Whether reportable Yes/No

KUSUM 2023.08.03 16:47 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, CHD