Citation : 2023 Latest Caselaw 11718 P&H
Judgement Date : 2 August, 2023
2023:PHHC:099162
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
324 RSA No.2148 OF 1993
Date of decision:02.08.2023
(MANISHA BATRA)
02.08.2023 JUDGE
Jyoti-IV
Whether speaking/reasoned: Yes/No.
Whether reportable : Yes/No
JYOTI
2023.08.04
10:25 I attest to the accuracy and integrity of this judgment/order
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!