Rameshwar Dass vs M/S Kakrala Trading Co. And Ors
2023 Latest Caselaw 11715 P&H

           CRM-A-668-MA-2016 (O&M)

           204 (2nd case)                                     2023:PHHC:102741

                  IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
                                                     CRM-A-668-MA-2016 (O&M)
                                                       Date of decision: 02.08.2023

           RAMESHWAR DASS                                                         ...Applicant
                                                               VS
           M/S KAKRALA TRADING CO & ORS                                    ...Respondents

           CORAM:                  HON'BLE MR. JUSTICE ARUN MONGA


           Present:-               Mr. Jagdish Manchanda, Advocate,
                                   For the applicant.

                   Ms. Palak Jain, Advocate for
                   Mr. C.B.Kaushik, Advocate,
                   For the respondents.
                                 ****
           ARUN MONGA, J. (ORAL)

Applicant seeks grant of leave to appeal against an order dated 28.01.2016

passed by learned Judicial Magistrate First Class, Guhla, whereby complaint filed by

applicant against respondents-accused for the commission of the offence punishable

under Section 138 of Negotiable Instruments Act, 1881 (for brevity, 'NI Act') was

dismissed, resulting in acquittal of respondents/accused.

For the detailed reasons already given in connected CRM-M-28926-2014,

leave to appeal is granted. Same are not being repeated here for the sake of brevity.

Registry to assign number to the proposed appeal accompanying the application seeking

leave to file appeal and same be posted on 07.08.2023.

                                                                            ( ARUN MONGA )
                                                                                JUDGE
           02.08.2023
           Vandana

           Whether speaking/reasoned:                         Yes/No
           Whether reportable:                                Yes/No




VANDANA
2023.08.09 10:27
I attest to the accuracy and