Dharmender And Others vs State Of Haryana And Others
2023 Latest Caselaw 11592 P&H

Citation : 2023 Latest Caselaw 11592 P&H
Judgement Date : 1 August, 2023

Punjab-Haryana High Court

Dharmender And Others vs State Of Haryana And Others on 1 August, 2023

2023:PHHC:098167
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

Sr. No.139 CWP-16458-2023
Date of Decision: 01.08.2023

Dharmender and others .... Petitioners
Versus

State of Haryana and others ... Respondents

CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHITYA

Present: Mr. Vikram Sheoran, Advocate for the petitioners.
2 2 2k

TRIBHUVAN DAHIYA, J. (ORAL)

This petition has been filed seeking a direction to the respondents to provide equal promotional opportunities for the post of Clerk, apart from other reliefs.

2. After arguing for some time, learned counsel for the petitioners seeks permission to withdraw the petition with liberty to approach the

respondents seeking the reliefs claimed herein.

3. Permitted to do so.

4. Petition stands dismissed as withdrawn with liberty prayed for. (TRIBHUVAN DAHTYA) JUDGE 01.08.2023 Maninder Whether speaking/reasoned --_: Yes/No

Whether reportable : Yes/No

MANINDER

2023.08.01 18:14

I attest to the accuracy and authenticity of this order/judgment.