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Rajwinder Kaur And Anr vs State Of Punjab And Others
2023 Latest Caselaw 11579 P&H

Citation : 2023 Latest Caselaw 11579 P&H
Judgement Date : 1 August, 2023

Punjab-Haryana High Court

Rajwinder Kaur And Anr vs State Of Punjab And Others on 1 August, 2023

SANDEEP SETHI
2023.08.02

13:29

CRM-W-1044-2023 in CRWP-6927-2023

RAJWINDER KAUR AND ANR VS STATE OF PUNJAB AND OTHERS

Present: Mr. I.P.S. Issar, Advocate for the applicant-petitioners. Mr. I.P.S. Sabharwal, DAG, Punjab. 2 2 The present application has been listed after the passing of the dismissal of the main case on 19.07.2023, therefore, the same is also

disposed of in light of the fact that the main case already stands dismissed.

(ALOK JAIN) JUDGE August 01, 2023.

sandeep

| attest to the accuracy and integrity of this Order/Judgment

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