Rajinder Singh vs Dev Kumar (Since Deceased) ...
2023 Latest Caselaw 11572 P&H

            275                                                              2023:PHHC:098452
                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                    AT CHANDIGARH

                                                                    CR-298-2023(O&M)
                                                     Date of Decision: August 01, 2023

            RAJINDER SINGH
                                                                            ........ Petitioner
                                 Versus
            DEV KUMAR (SINCE DECEASED) THROUGH LR
                                                                        ........ Respondent

            CORAM:             HON'BLE MR. JUSTICE HARKESH MANUJA

            Present:           None for petitioner.
                               Mr. Shrenik Jain, Advocate for
                               Mr. Karan Nehra, Advocate for respondent.
                                                     ****

            HARKESH MANUJA, J. (ORAL)

By way of present revision petition challenge has been laid

to the judgments dated 20.04.2018 and 14.10.2022 passed by the Rent

Controller, Fardikot as well as Appellate Authority, Faridkot respectively,

whereby eviction petition filed at the instance of respondent-Landlady

was allowed.

Learned counsel representing respondent submits that the

possession of demised premises has already been handed over to the

respondent through the Executing Court on 03.07.2023.

In view of the aforesaid, the present revision petition has

been rendered infructuous, moreover, none has chosen to appear on

behalf of petitioner.

Dismissed as having been rendered infructuous.

            01.08.2023                                     (HARKESH MANUJA)
            tejwinder                                          JUDGE

                                    Whether speaking/reasoned      Yes/No
TEJWINDER SINGH                        Whether Reportable          Yes/No
2023.08.03 09:37
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