Citation : 2023 Latest Caselaw 11567 P&H
Judgement Date : 1 August, 2023
Neutral Citation No:=
239
IOIN-CRM-A-1004-MA-2016
SUDHIR YADAV V/S DEEPANSHU GOGIA
Present:- None
*****
The present IOIN has been put up by the Registry on account of the
fact that in the judgment dated 24.05.2023 passed in CRM-A-1004-MA-2016,
inadvertently the year of case has been mentioned as 2019 instead of 2016.
This being a typographical mistake, is ordered to be corrected.
Registry is directed to make necessary correction accordingly.
IOIN stands disposed of.
(AMAN CHAUDHARY) JUDGE 01.08.2023 S.Sharma(syr)
Neutral Citation No:=
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