M/S Bird Clothing And Another vs Union Of India And Others
2023 Latest Caselaw 11556 P&H

                                                              Neutral Citation No:=2023:PHHC:105592




            IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                      CWP No.28300 of 2019(O&M)
                                                        Date of decision:01.08.2023



M/s Bird Clothing and another
                                                                           ..Petitioner(s)

                                        Versus

Union of India and others
                                                                         ..Respondent(s)

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ, J.

Present: None for the petitioners.

Mr. Ajay Kalra, Central Govt. Counsel, for respondent No.1-Union of India.

Mr. Ashutosh Kumar Sharma, Legal Consultant with Mr. Pankaj Mulwani, DAG, Haryana and Mr. Vivek Chauhan, Addl. A.G. Haryana.

Mr. Vilas Sharma, Advocate with Ms. Trisha Gosain, Advocate, for respondent No.3.

VINOD S. BHARDWAJ, J.

Disposed of, in terms of the judgment of even date passed in CWP-

12338-2019, titled as "Indian Oil Corporation Limited Versus Haryana Micro

and Small Enterprise Facilitation Council, Chandigarh, Haryana and another".

August 01, 2023                                      (VINOD S. BHARDWAJ)
joyti                                                        JUDGE

                  Whether speaking/reasoned      :      Yes
                  Whether reportable             :      No

Neutral Citation No:=2023:PHHC:105592

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