Reacon Engineers (I) Pvt Ltd vs Micro And Small Enterprises ...
2023 Latest Caselaw 11549 P&H

                                                             Neutral Citation No:=2023:PHHC:105592




            IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                           CWP No.14053 of 2022
                                                        Date of decision:01.08.2023



Reacon Engineers (India) Pvt. Ltd.
                                                                          ..Petitioner(s)

                                       Versus

MSME Haryana and others
                                                                        ..Respondent(s)

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ, J.

Present: Mr. Vivek Aggarwal, Advocate for Ms. Tina Garg, Advocate, for the petitioner.

Mr. Ashutosh Kumar Sharma, Legal Consultant with Mr. Pankaj Mulwani, DAG, Haryana and Mr. Vivek Chauhan, Addl. A.G. Haryana.

Mr. Kunwar Rajan, Advocate, for respondent No.2

VINOD S. BHARDWAJ, J.

Disposed of, in terms of the judgment of even date passed in

CWP-12338-2019, titled as "Indian Oil Corporation Limited Versus Haryana

Micro and Small Enterprise Facilitation Council, Chandigarh, Haryana and

another".

August 01, 2023                                     (VINOD S. BHARDWAJ)
joyti                                                        JUDGE

                  Whether speaking/reasoned     :      Yes
                  Whether reportable            :      No

Neutral Citation No:=2023:PHHC:105592

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