M/S Piccadily Agro Industries ... vs State Of Haryana And Others
2023 Latest Caselaw 11545 P&H

                                                             Neutral Citation No:=2023:PHHC:105592




            IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                              CWP No.169 of 2020
                                                        Date of decision:01.08.2023



M/s Piccadily Agro Industries
                                                                          ..Petitioner(s)

                                       Versus

State of Haryana and others
                                                                        ..Respondent(s)

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ, J.

Present: Mr. Anand Chhibbar, Senior Advocate with Ms. Ateevraj Sandhu and Mr. Vaibhav Saini, Advocates, for the petitioners.

Mr. Ashutosh Kumar Sharma, Legal Consultant with Mr. Pankaj Mulwani, DAG, Haryana and Mr. Vivek Chauhan, Addl. A.G. Haryana.

VINOD S. BHARDWAJ, J.

Disposed of, in terms of the judgment of even date passed in CWP-

12338-2019, titled as "Indian Oil Corporation Limited Versus Haryana Micro

and Small Enterprise Facilitation Council, Chandigarh, Haryana and another".

August 01, 2023                                     (VINOD S. BHARDWAJ)
joyti                                                       JUDGE

                  Whether speaking/reasoned     :      Yes
                  Whether reportable            :      No

Neutral Citation No:=2023:PHHC:105592

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