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M/S Lifestyle International ... vs State Of Haryana And Others
2023 Latest Caselaw 11539 P&H

Citation : 2023 Latest Caselaw 11539 P&H
Judgement Date : 1 August, 2023

Punjab-Haryana High Court
M/S Lifestyle International ... vs State Of Haryana And Others on 1 August, 2023
                                                              Neutral Citation No:=2023:PHHC:105592




             IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH

                                                              CWP No.8863 of 2023
                                                         Date of decision:01.08.2023



M/s Lifestyle International Pvt. Ltd.
                                                                   ..Petitioner(s)

                                        Versus

State of Haryana and others
                                                                  ..Respondent(s)

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ, J.

Present: Mr. Chandan Deep Singh, Advocate, for the petitioner.

Mr. Ashutosh Kumar Sharma, Legal Consultant with Mr. Pankaj Mulwani, DAG, Haryana and Mr. Vivek Chauhan, Addl. A.G. Haryana.

Ms. Deepali Verma, Advocate, for respondent No.4

VINOD S. BHARDWAJ, J.

Disposed of, in terms of the judgment of even date passed in

CWP-12338-2019, titled as "Indian Oil Corporation Limited Versus Haryana

Micro and Small Enterprise Facilitation Council, Chandigarh, Haryana and

another".





August 01, 2023                                      (VINOD S. BHARDWAJ)
joyti                                                         JUDGE

                  Whether speaking/reasoned      :      Yes
                  Whether reportable             :      No




Neutral Citation No:=2023:PHHC:105592

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