Ajay Thapar vs State Of Punjab
2023 Latest Caselaw 5723 P&H

                                                                                   2023:PHHC:060561

                                   IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                AT CHANDIGARH

                        Sr. No.212                        CRM-M-6551-2023
                                                          Date of Decision : April 28, 2023

                        Ajay Thapar                                                     ...Petitioner

                                                           Versus

                        State of Punjab                                                ...Respondent


                        CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL


                        Present:      Mr. Joban Singh, Advocate, for the petitioner.

                                      Mr. Gurlal Singh Dhillon, AAG, Punjab.
                                      *****

                        SUDHIR MITTAL, J. (ORAL)

Learned counsel for the petitioner submits that he may be

permitted to withdraw this writ petition.

Dismissed as withdrawn.

                        April 28, 2023                                       (SUDHIR MITTAL)
                        Ankur                                                    JUDGE
                        Whether speaking/reasoned               Yes/No
                        Whether Reportable                      Yes/No




ANKUR GOYAL
2023.04.28 14:59

I attest to the accuracy and integrity of this order/judgment