M/S Global Estate And Another vs Union Of India And Others
2023 Latest Caselaw 5718 P&H

Citation : 2023 Latest Caselaw 5718 P&H
Judgement Date : 28 April, 2023

Punjab-Haryana High Court

M/S Global Estate And Another vs Union Of India And Others on 28 April, 2023

228 IOIN-CWP-292-2023 in CWP-292-2023

M/S GLOBAL ESTATE AND ANOTHER V/S UNION OF INDIA AND
OTHERS

3K 2K 36 ok

Office note perused.

As per office report dated 24.04.2023, in the order dated
13.04.2023

passed in the above noted case, the case No. should be CWP-292- 2023 instead of CWP-292-2022.

In view of the above, CWP-292-2022 as mentioned in the aforesaid order dated 13.04.2023, is ordered to be read as CWP-292-2023 instead of CWP-292-2022.

Accordingly, IOIN stands disposed.

Registry is directed to carry out necessary correction in the order

dated 13.04.2023.

(RITU BAHRI) JUDGE (MANISHA BATRA) April 28, 2023 JUDGE

Jyoti-IV

JYOTI

2023.04.29 12:43

| attest to the accuracy and integrity of this order/judgment

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