Jai Pal And Others vs Pinki Devi And Others
2023 Latest Caselaw 5717 P&H

                                                        Neutral Citation No:=2023:PHHC:060845




                                                                 2023:PHHC:060845

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.

                                             CRM-M-17448-2022
                                             Date of Decision: 28.4.2023

Jai Pal and others

                                                                      ....Petitioners

                               VERSUS

Pinki Devi and others
                                                                      ....Respondents

CORAM:- HON'BLE MR. JUSTICE KARAMJIT SINGH

Present:         None for the petitioner.

                 Mr. Ishaan Khetarpal, Advocate,
                 for respondent No.1.

       Mr. Rajesh Bansal, Advocate,
       for respondents No.2 and 3.
                   *******
KARAMJIT SINGH, J. (Oral)

Mr. Ishaan Khetarpal, Advocate has appeared for respondent

No.1 and filed his power of attorney which is taken on record. He has

produced copy of judgment dated 17.3.2023 whereby the petitioners are

convicted and sentenced to imprisonment by the Court of SDJM, Guhla,

Kaithal.

In view of above, the present petition is hereby dismissed

having been rendered infructuous.

( KARAMJIT SINGH ) JUDGE April 28, 2023 Paritosh Kumar Whether speaking/reasoned Yes/No Whether reportable Yes/No

Neutral Citation No:=2023:PHHC:060845

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