Jaswinder Kaur & Anr vs Baldev Singh & Ors
2023 Latest Caselaw 5715 P&H

Citation : 2023 Latest Caselaw 5715 P&H
Judgement Date : 28 April, 2023

Punjab-Haryana High Court

Jaswinder Kaur & Anr vs Baldev Singh & Ors on 28 April, 2023

FAO-6284-2016 (O&M) 2023:PHHC:062244

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

FAO-6284-2016 (O&M)
Date of Decision : 28.04.2023

Jaswinder Kaur and another ... Appellants

Versus

Baldev Singh and others ...Respondents

CORAM: HON'BLE MRS. JUSTICE RITU TAGORE

Present: Mr. Rohit Kumar, Advocate
for the appellants/claimants.

None for respondents No.1 and 2 (driver and owner).

Mr. Gopal Mittal, Advocate
for respondent No.3-Insurance Company.

aie 2 24s 24

RITU TAGORE, J.

For orders, see detailed order of even date passed in

FAO No.414 of 2016 (O&M). (RITU TAGORE) JUDGE 28.04.2023 Manpreet Whether speaking/reasoned --:: Yes/No

Whether reportable : Yes/No

MANPREET SINGH

2023.05.04 09:02

| attest to the accuracy and authenticity of this order/judgment

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