Sher Mohammad vs M/S Reliance Commercial Finance ...
2023 Latest Caselaw 5614 P&H

                                                                                   2023:PHHC:059787

                                   IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                AT CHANDIGARH

                        Sr. No.121                        CRM-M-21130-2023
                                                          Date of Decision : April 27, 2023

                        Sher Mohammad                                                  ...Petitioner

                                                           Versus

                        M/s Reliance Commercial Finance Ltd. and another              ...Respondents


                        CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL


                        Present:     Mr. Devender Kumar, Advocate, for the petitioner.

                                     *****

                        SUDHIR MITTAL, J. (ORAL)

After arguing for sometime and realizing that the petition has

no merit, learned counsel for the petitioner wishes to withdraw this petition.

Dismissed as withdrawn .

                        April 27, 2023                                       (SUDHIR MITTAL)
                        Ankur                                                    JUDGE
                        Whether speaking/reasoned             Yes/No
                        Whether Reportable                    Yes/No




ANKUR GOYAL
2023.04.27 14:59

I attest to the accuracy and integrity of this order/judgment