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Birendra Singh vs M/S Coromandel International Ltd
2023 Latest Caselaw 5603 P&H

Citation : 2023 Latest Caselaw 5603 P&H
Judgement Date : 27 April, 2023

Punjab-Haryana High Court
Birendra Singh vs M/S Coromandel International Ltd on 27 April, 2023
2023:PHHC:059690
114

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Crl. Misc. No. M-15109 of 2023
Date of Decision: April 27, 2023

Birendra Singh
evens Petitioner
versus

M/s Coromandel International Ltd.
seve Respondent

CORAM: HON'BLE MR.JUSTICE SUDHIR MITTAL

kK

Present:- Mr. Vikas Singh, Advocate
for the petitioner

36 2 2

Sudhir Mittal, J. (Oral)

After arguing for some time and realizing that the Court is not inclined to agree with him, learned counsel for the petitioner wishes to withdraw this petition with liberty to raise all pleas at the appropriate stage.

Dismissed as withdrawn with the aforementioned liberty.

(SUDHIR MITTAL) JUDGE April 27, 2023

reena

Whether speaking/reasoned Yes/No Whether Reportable : Yes/No

REENA

2023.04.27 16:05

| attest to the accuracy and integrity of this order/ judgment Chandigarh

 
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