Ketan Sharma vs State Of Haryana And Others
2023 Latest Caselaw 5485 P&H

Citation : 2023 Latest Caselaw 5485 P&H
Judgement Date : 26 April, 2023

Punjab-Haryana High Court

Ketan Sharma vs State Of Haryana And Others on 26 April, 2023

                                                            Neutral Citation No:=




IOIN-CRR-612-2023                                 (Sr. N o. 232)

Ketan Sharma          vs     State of Haryana and others

                                     ****

Registry has reported that date of decision

mentioned at the top and bottom of the judgment passed in

CRR-612-2023 mentioned as March 03, 2022 instead of

March 03, 2023.

In view of above, date of decision mentioned at the

top and bottom of the judgment passed in CRR-612-2023 be

read as March 03, 2023.

The instant IOIN is disposed of accordingly.



April 26, 2023                                         (Vivek Puri)
vkd                                                       Judge




                                                            Neutral Citation No:=

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