Ankush Saggar vs State Of Punjab And Others
2023 Latest Caselaw 5477 P&H

                                                                                  2023:PHHC:058840

                                   IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                AT CHANDIGARH

                        Sr. No.113                       CRM-M-20706-2023
                                                         Date of Decision : April 26, 2023

                        Ankush Saggar                                                ...Petitioner

                                                          Versus

                        State of Punjab and others                                  ...Respondents


                        CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL


                        Present:     Ms. Neetu Singh Aashat, Advocate, for the petitioner.

                                     *****

                        SUDHIR MITTAL, J. (ORAL)

Learned counsel for the petitioner wishes to withdraw this

petition with liberty to approach a Magistrate under Section 156(3) Cr.P.C.

Dismissed as withdrawn with the aforementioned liberty.

                        April 26, 2023                                      (SUDHIR MITTAL)
                        Ankur                                                   JUDGE
                        Whether speaking/reasoned            Yes/No
                        Whether Reportable                   Yes/No




ANKUR GOYAL
2023.04.26 16:15
I attest to the accuracy and

integrity of this order/judgment