Amitoj Singh @ Ricky vs State Of Punjab
2023 Latest Caselaw 5462 P&H

                                                                                 2023:PHHC:059229

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                        267-D
                                                                         CRM-M-52228-2021

                                                                         Date of decision: 26.04.2023


                        Amitoj Singh @ Ricky
                                                                                      .... Petitioner

                                                            Versus

                        State of Punjab

                                                                                      .... Respondent

                        CORAM: HON'BLE MR. JUSTICE ASHOK KUMAR VERMA

                        Present: -        Mr. Naresh Jain, Advocate for the petitioner.

                                          Mr. Jaspal Singh Guru, AAG, Punjab.

                        ASHOK KUMAR VERMA, J.

For orders, see CRM-M-25878-2021, Gurjashanpreet Singh

vs. State of Punjab.

                        26.04.2023                                   (ASHOK KUMAR VERMA)
                        rishu                                               JUDGE


                                          Whether speaking/reasoned:           Yes/No

                                          Whether Reportable:                  Yes/No




RISHU KATARIA
2023.04.27 14:11

I attest to the accuracy and authenticity of this order/judgment