Bharat Kumar vs State Of Punjab
2023 Latest Caselaw 5460 P&H

                                                                                2023:PHHC:059229

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                        267-C
                                                                        CRM-M-42522-2021

                                                                        Date of decision: 26.04.2023


                        Bharat Kumar
                                                                                    .... Petitioner

                                                            Versus

                        State of Punjab

                                                                                    .... Respondent

                        CORAM: HON'BLE MR. JUSTICE ASHOK KUMAR VERMA

                        Present: -        Mr. APS Deol, Senior Advocate with
                                          Mr. Vishal Rattan Lamba, Advocate for the petitioner.

                                          Mr. Jaspal Singh Guru, AAG, Punjab.

                        ASHOK KUMAR VERMA, J.

For orders, see CRM-M-25878-2021, Gurjashanpreet Singh

vs. State of Punjab.

                        26.04.2023                                   (ASHOK KUMAR VERMA)
                        rishu                                               JUDGE


                                          Whether speaking/reasoned:          Yes/No

                                          Whether Reportable:                 Yes/No




RISHU KATARIA
2023.04.27 14:11

I attest to the accuracy and authenticity of this order/judgment