Mallah Quarry Workers Union vs Union Of India And Ors
2023 Latest Caselaw 5456 P&H

                                                     Neutral Citation No:=2023:PHHC:059411-DB




                       Neutral Citation No. 2023:PHHC:059411 -DB

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                   LPA-1297-2018 (O&M)
                                                   Reserved on : 20.02.2023
                                                   Pronounced on : 26.04.2023

Mallah Quarry Workers Union                                      ......Appellant(s)
                                          Versus

Union of India & others                                       ......Respondent(s)



CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
        HON'BLE MS.JUSTICE HARPREET KAUR JEEWAN

Present:-     Mr.Abhilaksh Grover, Advocate, for the appellant(s).

              Mr.Arun Gosain, Senior Govt. Counsel, for respondent No.1-UOI.

              Mr.M.L.Sarin, Sr.Advocate
              with Ms.Hemani Sarin, Advocate, for respondent Nos.3 & 4.

                                  *****
G.S. Sandhawalia, J.

The present appeal stands dismissed in view of the detailed judgment of even date passed in LPA-1245-2018 titled Bhupendera Cement Workers Union Vs. State of Haryana & others.

                                                   (G.S. SANDHAWALIA)
                                                           JUDGE


                                            (HARPREET KAUR JEEWAN)
26.04.2023                                           JUDGE
Sailesh

              Whether speaking/reasoned :               Yes
              Whether Reportable :                                   No

Neutral Citation No:=2023:PHHC:059411-DB

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