Sarabjit Lal Alias Sarabjit Singh vs State Of Punjab And Another
2023 Latest Caselaw 5305 P&H

Citation : 2023 Latest Caselaw 5305 P&H
Judgement Date : 25 April, 2023

Punjab-Haryana High Court

Sarabjit Lal Alias Sarabjit Singh vs State Of Punjab And Another on 25 April, 2023

2023:PHHC:060481
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

Sr. No.262 CRM-M-11559-2020
Date of Decision: 25.04.2023

Sarabjit Lal @ Sarabjit Singh .... Petitioner
Versus

State of Punjab and another ... Respondents

CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHITYA

Present: Mr. Onkar Rai, Advocate
for the petitioner.

Mr. Harpreet Singh, Addl. A.G.Punjab.
3 2 2

TRIBHUVAN DAHIYA, J. (ORAL)

Learned State counsel, upon instructions from ASI Jaswinder Singh, submits that the petition has been rendered infructuous as the petitioner stands acquitted by the trial Court.

In view thereof, the petition is dismissed as having been

rendered infructuous.

(TRIBHUVAN DAHTYA) JUDGE 25.04.2023 Maninder Whether speaking/reasoned --_: Yes/No

Whether reportable : Yes/No

MANINDER

2023.04.29 10:07

| attest to the accuracy and authenticity of this order/judgment.

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