(O&M)Dalboir Singh And Ors vs Surinderjit Singh
2023 Latest Caselaw 5177 P&H

                                                                              2023:PHHC:057425
                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                                                            RSA-694-2002 (O&M)
                                                            Date of decision: 24.04.2023

                        Dalbir Singh and others
                                                                                           ...Appellants

                                                Versus

                        Surinder Singh (since deceased) through legal heirs and others

                                                                                       ...Respondents

                        CORAM: HON'BLE MR.JUSTICE H.S. MADAAN




                        H.S. MADAAN, J. (Oral)

Learned counsel appearing for the appellants states that he

does not have any instructions to appear on behalf of the appellants. He

further states that though he had written letters to the appellants but those

have not evoked any response. It seems that the appellants are not

interested in further prosecution of the appeal. The same stands dismissed

for non-prosecution with liberty to the appellants to get it revived if any

cause of action still survives.

SUMIT KUMAR 2023.04.25 09:37 I attest to the accuracy and authenticity of this order/judgment