Ajit Singh Etc vs Sham Singh Etc
2023 Latest Caselaw 5176 P&H

                                                                                      2023:PHHC:057760

                             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                            208                                         RSA No.955 of 2001 (O&M)
                                                                        Date of Decision : 24.04.2023

                            Ajit Singh and Others                                         ....Appellants

                                                             VERSUS

                            Sham Singh and Others                                       ....Respondents

                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :    None.

                            ALKA SARIN, J. (Oral)

1. Vide order dated 14.12.2022, notice of the appeal was issued to

the appellants. The appellants are stated to have died. None has come

forward to be impleaded as legal representatives of the appellants. In view

thereof, this Court is left with no other option but to dismiss the present

appeal for non-prosecution.

2. Dismissed for non prosecution. Pending applications, if any,

also stand disposed off.

                                                                                     ( ALKA SARIN )
                            24.04.2023                                                   JUDGE
                            jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

JITENDER KUMAR 2023.04.25 09:51 I attest to the accuracy and integrity of this order/judgment. Chandigarh