Arvind Kumar vs Vipan Mahajan
2023 Latest Caselaw 5172 P&H

                                                                                       2023:PHHC:057756

                             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                            107                                         RSA No.847 of 2022 (O&M)
                                                                        Date of Decision : 24.04.2023


                            Arvind Kumar                                                    ....Appellant

                                                             VERSUS

                            Vipan Mahajan                                                 ....Respondent

                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :    Mr. Vinay Puri, Advocate for the appellant.

                                         Mr. Kanwaljeet Singh, Advocate for the respondent.

                            ALKA SARIN, J. (Oral)

1. Learned counsel for the appellant, on instructions from the

appellant, states that the parties have since compromised the matter and he

seeks permission to withdraw the present appeal. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                                                                                       ( ALKA SARIN )
                            24.04.2023                                                     JUDGE
                            jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

JITENDER KUMAR 2023.04.25 09:51 I attest to the accuracy and integrity of this order/judgment. Chandigarh