Sher Mohammad vs Phool Kumar
2023 Latest Caselaw 5167 P&H

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH

                                                             CRM-A-2581-MA-2018 (O&M)
                                                             DECIDED ON: 24.04.2023

              SHER MOHAMMAD
                                                             .....APPLICANT/APPELLANT

                                                        VERSUS

              PHOOL KUMAR
                                                             .....RESPONDENT

CORAM: HON'BLE MR. JUSTICE SANDEEP MOUDGIL.

Present: Mr. H.S. Randhawa, Advocate (Legal Aid Counsel) for the applicant-appellant.

(SANDEEP MOUDGIL)

LAVISHA 2023.04.26 12:50 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh