Karamjit Kaur vs Mohd. Sagir And Ors
2023 Latest Caselaw 5156 P&H

Citation : 2023 Latest Caselaw 5156 P&H
Judgement Date : 24 April, 2023

Punjab-Haryana High Court

Karamjit Kaur vs Mohd. Sagir And Ors on 24 April, 2023

RAJ KUMAR
2023.04.29 11:11

2023:PHHC:058337

IN THE HIGH COURT OF PUNJAB AND HARYANA

AT CHANDIGARH
225-A
RSA No.3266 of 2015 (O&M)
DATE OF DECISION : 24" APRIL, 2023

Karamjit Kaur
.... Appellant
Versus

Mohd. Saghir & others
.... Respondents

CORAM : HON'BLE MR. JUSTICE RAJBIR SEHRAWAT

3K OK OK 2

Present: | Mr. Amarjit Markan, Advocate &
Mr. Govind Tanwar, Advocate
for the appellant.

Mr. Jag Nahar Singh, Advocate
for respondents No.1 to 3.

Mr. Kanwal Goyal, Advocate
for respondents No.4 & 5.

3K OK OK 2

RAJBIR SEHRAWAT, J. (Oral)

For orders, see order of even date passed in RSA No. 1951

of 2015 titled as Baldev Singh and others Versus Mohd. Saghir and

others.

24" April, 2023 (RAJBIR SEHRAWAT) 'raj' JUDGE Whether speaking/reasoned: Yes No

Whether Reportable: Yes No

| attest to the accuracy and integrity of this document/judgment

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