Nagar Palka vs Sohan Lal
2023 Latest Caselaw 5006 P&H

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                                                            RSA-1368-2000 (O&M)
                                                            Date of decision: 21.04.2023

                        Nagar Palka
                                                                                           ...Appellant

                                                Versus

                        Sohan Lal

                                                                                       ...Respondent

                        CORAM: HON'BLE MR.JUSTICE H.S. MADAAN




                        H.S. MADAAN, J. (Oral)

Learned counsel appearing for the appellant states that she

has got instructions to withdraw the present appeal since after death of

respondent Sohan Lal, his LRs have deposited the entire dues, therefore,

she be permitted to do so. Allowed.

Dismissed as withdrawn.

SUMIT KUMAR 2023.04.21 17:47 I attest to the accuracy and authenticity of this order/judgment