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Sandeep Pahal vs State Of Haryana
2023 Latest Caselaw 5001 P&H

Citation : 2023 Latest Caselaw 5001 P&H
Judgement Date : 21 April, 2023

Punjab-Haryana High Court
Sandeep Pahal vs State Of Haryana on 21 April, 2023
2023:PHHC:056264
207

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Crl. Misc. No. M-35901 of 2022
Date of Decision: April 21, 2023

Sandeep Pahal
seeees Petitioner
versus

State of Haryana
seve Respondent

CORAM: HON'BLE MR.JUSTICE SUDHIR MITTAL

kK

Present:- | Mr. Aman Pal, Advocate
for the petitioner

Mr. Himmat Singh, DAG Haryana

3K 2k 3k

Sudhir Mittal, J. (Oral)

Learned State counsel on instructions from Inspector Balraj submits that the present petition has been rendered infructuous as the petitioner has been acquitted vide judgment dated 23.03.2023 passed by Additional Sessions Judge (Fast Track Court) Panipat.

Disposed of as having rendered infructuous.

(SUDHIR MITTAL) JUDGE April 21, 2023

Yeeng

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

REENA

2023.04.21 14:33

| attest to the accuracy and integrity of this order/ judgment

Chandigarh

 
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