Jaswinder Singh (Deceased) ... vs Gurbax Singh (Deceased) Through ...
2023 Latest Caselaw 4993 P&H

                                                                                     2023:PHHC:056496

                            253

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                          RSA-1212-2021 (O&M)
                                                                          Date of decision : 21.04.2023

                            Jaswinder Singh (deceased) through LRs & Anr.                    ... Appellant(s)

                                                                 Versus

                            Gurbax Singh (deceased) Through LRs & Ors.                   ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :       Mr. Kamal Narula, Advocate for the appellants.



                            ALKA SARIN, J. (ORAL)

1. Learned counsel for the appellants states that he wishes to

withdraw the present appeal inasmuch as the parties to the lis have since

compromised the matter. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                            21.04.2023                                       ( ALKA SARIN )
                            Yogesh Sharma                                        JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2023.04.22 10:53 I attest to the accuracy and integrity of this order/judgment. Chandigarh