Bhagwan Singh And Others vs State Of Punjab And Others
2023 Latest Caselaw 4719 P&H

                                                                              2023:PHHC:054441

                                   IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                AT CHANDIGARH

                        Sr. No.242                       CRM-M-23278-2020
                                                         Date of Decision : April 19, 2023

                        Bhagwan Singh and others                                    ...Petitioners

                                                          Versus

                        State of Punjab and others                                  ...Respondents


                        CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL


                        Present:     Mr. G.S. Randhawa, Advocate, for the petitioners.

                                     Mr. G.S. Dhillon, AAG, Punjab.

                                     None for respondents No.2 to 4.
                                     *****

                        SUDHIR MITTAL, J. (ORAL)

After arguing for sometime and realizing that the Court is not

inclined to agree with him, learned counsel for the petitioners wishes to

withdraw this petition.

Dismissed as withdrawn.

                        April 19, 2023                                     (SUDHIR MITTAL)
                        Ankur                                                  JUDGE
                        Whether speaking/reasoned              Yes/No
                        Whether Reportable                     Yes/No




ANKUR GOYAL
2023.04.19 14:10

I attest to the accuracy and integrity of this order/judgment