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Gulzar Singh Kahlon vs Naib Singh
2023 Latest Caselaw 4707 P&H

Citation : 2023 Latest Caselaw 4707 P&H
Judgement Date : 19 April, 2023

Punjab-Haryana High Court
Gulzar Singh Kahlon vs Naib Singh on 19 April, 2023
                                                     Neutral Citation No:=2023:PHHC:054883




                                                            2023:PHHC:054883
                                                                             229/1
      IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH

                     CRR No.4415 of 2016 (O&M)
                    Date of decision: 19th April, 2023
Gulzar Singh Kahlon
                                                                   ... Petitioner
                                    Versus
Naib Singh
                                                                 ... Respondent

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present:     Mr. Pawan Sharma, Advocate for
             Mr. Dinesh Kumar, Advocate for the petitioner.
             Mr. K.S. Sidhu, Advocate for the respondent.

MANJARI NEHRU KAUL, J. (ORAL)

For orders, see detailed judgment of even date passed by

this Court in CRR No.3743 of 2016 titled as 'Naib Singh vs. State of

UT Chandigarh & another'.

(MANJARI NEHRU KAUL) JUDGE April 19, 2023 rps Whether speaking/reasoned Yes/No Whether reportable Yes/No

Neutral Citation No:=2023:PHHC:054883

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