Citation : 2023 Latest Caselaw 4685 P&H
Judgement Date : 19 April, 2023
Neutral Citation No:=2023:PHHC:056119-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
****
LPA-586-2017
Reserved on: 22.03.2023
Date of Decision: 19.04.2023
Sat Pal and another
. . . . Appellants
Versus
Haryana Vidyut Parsaran Nigam Ltd. and others
. . . . Respondents
****
CORAM: HON'BLE MR JUSTICE M.S. RAMACHANDRA RAO
HON'BLE MRS JUSTICE SUKHVINDER KAUR
****
Present: - Mr. Anil Dutt, Advocate for
Mr. Sukhdev Singh Gopera, Advocate
for the appellants.
Ms. Tanisha Peshawaria, DAG, Haryana.
****
M.S. RAMACHANDRA RAO, J.
For order, see detailed judgment of even date passed in
LPA-1543-2016 titled as "Krishan Kumar and others Versus Haryana
Vidyut Parsaran Nigam Ltd. and others".
(M.S. RAMACHANDRA RAO) JUDGE
(SUKHVINDER KAUR) JUDGE
19.04.2023 Mohit goyal
1. Whether speaking/reasoned? Yes
2. Whether reportable? No
Neutral Citation No:=2023:PHHC:056119-DB
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