Chand Ram & Ors vs Haryana Vidyut Parsaran Nigam Ltd ...
2023 Latest Caselaw 4681 P&H

                                                     Neutral Citation No:=2023:PHHC:056119-DB




         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH

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                                                               LPA-1695-2016
                                                      Reserved on: 22.03.2023
                                                   Date of Decision: 19.04.2023

Chand Ram and others
                                                                   . . . . Appellants
                                   Versus
Haryana Vidyut Parsaran Nigam Ltd. and others

                                                                . . . . Respondents
                                         ****

CORAM: HON'BLE MR JUSTICE M.S. RAMACHANDRA RAO
       HON'BLE MRS JUSTICE SUKHVINDER KAUR

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Present: -    Mr. R.K. Malik, Senior Advocate with
              Mr. Sunil Hooda, Advocate for the appellants.

              Ms. Tanisha Peshawaria, DAG, Haryana.

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M.S. RAMACHANDRA RAO, J.

For order, see detailed judgment of even date passed in

LPA-1543-2016 titled as "Krishan Kumar and others Versus Haryana

Vidyut Parsaran Nigam Ltd. and others".

(M.S. RAMACHANDRA RAO) JUDGE

(SUKHVINDER KAUR) JUDGE

19.04.2023 Mohit goyal

1. Whether speaking/reasoned? Yes

2. Whether reportable? No

Neutral Citation No:=2023:PHHC:056119-DB

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