Fahima vs Parveen & Ors
2023 Latest Caselaw 4679 P&H

                                                          Neutral Citation No:=2023:PHHC:055005




                                                          2023:PHHC:055005

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH


                                                       FAO-1562-2014 (O&M)
                                               Date of Decision: April 19, 2023


Fahima
                                                                      ...Appellant

                                   VERSUS

Parveen and others.
                                                                   ...Respondents


CORAM: HON'BLE MRS. JUSTICE ARCHANA PURI


Present:     Mr.Ram Bilas Gupta, Advocate
             for the appellant.

             Mr.Ajay Singla, Advocate
             for respondent No.3-Insurance Company.

                   ****

ARCHANA PURI, J.

For detailed reasons recorded in judgment of even date, passed

in FAO-1546-2014 titled as Nadeem vs. Parveen and others, which shall

form part of this order, the present appeal is allowed.

(ARCHANA PURI) JUDGE April 19, 2023 Vgulati

Whether speaking/reasoned Yes/No Whether reportable Yes/No

Neutral Citation No:=2023:PHHC:055005

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