Mahabir Singh vs State Of Haryana And Ors
2023 Latest Caselaw 4382 P&H

                                                                                2023:PHHC:052787

                               In The High Court for the States of Punjab and Haryana
                                             At Chandigarh

                                                               CRWP-947-2021 (O&M)
                                                               Date of Decision:- 17.04.2023

                 Mahabir Singh                                                   ... Petitioner
                                                      Versus

                 State of Haryana and others                                     ... Respondents

                 CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL

                 Present:-        Mr. Ravinder Bangar, Advocate, for the petitioner.

                                  Mr. Gurmeet Singh, AAG, Haryana.

                                  *****

                 GURVINDER SINGH GILL, J. (Oral)

Today, at the very outset, learned counsel for the petitioner

submits that he may be permitted to withdraw the instant petition with

liberty to file afresh to the authorities concerned particularly as the condition

of the petitioner's mother has worsened.

In view of the aforesaid submission, the instant petition is

disposed of having been withdrawn with liberty aforesaid. Needless to

mention, the petitioner would be at liberty to file all such documents

indicating the current medical condition of his mother. In case, any such

application is filed, the authorities concerned shall dispose of the same

finally within a period of 3 weeks.

                 17.04.2023                                          (GURVINDER SINGH GILL)
                 mohan                                                       JUDGE


                                  Whether speaking /reasoned         Yes / No
                                  Whether Reportable                 Yes / No



MOHAN SINGH
2023.04.17 16:31
I attest to the accuracy and
authenticity of this
order/judgment