Sahil Rawat vs State Of Haryana
2023 Latest Caselaw 4381 P&H

Citation : 2023 Latest Caselaw 4381 P&H
Judgement Date : 17 April, 2023

Punjab-Haryana High Court

Sahil Rawat vs State Of Haryana on 17 April, 2023

2023:PHHC:052358
120

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Crl. Misc. No. M-60238 of 2022
Date of Decision: April 17, 2023

Sahil Rawat
desees Petitioner
versus

State of Haryana
seve Respondent

CORAM: HON'BLE MR.JUSTICE SUDHIR MITTAL

KEK
Present:- Mr. Sanjay Verma, Advocate
for the petitioner
3K 2k 3

Sudhir Mittal, J. (Oral)

Learned counsel for the petitioner submits that he may be permitted to withdraw this petition.

Dismissed as withdrawn.

(SUDHIR MITTAL) JUDGE April 17, 2023

FECRA

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

REENA

2023.04.17 16:49

| attest to the accuracy and integrity of this order/ judgment Chandigarh

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